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  • Indian Laws Ipc
  • Uttering, words, etc., with deliberate intent to wound the religious feelings of any person- Section-298

Indian Penal Code, 1860

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Chapter XV Of Offences Relating To Religion
298 Uttering, words, etc., with deliberate intent to wound the religious feelings of any person-
Description Whoever, with the deliberate intention of wounding the religious feelings of any person, utters any word or makes any sound in the hearing of that person or makes any gesture in the sight of that person or places, any object in the sight of that person, shall be punished with imprisonment of either description for a term which may extend to one year, or with fine, or with both.  










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